Abhay Manohar Sapre, J. - (1.) C.A. Nos.9800-9801/2010 1. These appeals are directed against the final judgment and order dated 31.05.2007 passed by the High Court of Judicature for Rajasthan Bench at Jaipur in D.B. Special Appeal No.744 of 1994 whereby the Division Bench of the High Court dismissed the special appeal filed by the appellants herein and the final judgment and order dated 24.07.2007 in D.B. Civil Review Petition No.80 of 2007 by which the review petition arising out of SA 744/94 was also dismissed.
(2.) In order to appreciate the controversy involved in these appeals, it is necessary to set out the relevant facts infra.
(3.) The appellants are the writ petitioners whereas the respondents are the respondents of the writ petition out of which these appeal arise.;