COMMISSIONER OF INCOME TAX Vs. SHANGHAI ELECTRIC GROUP CO. LTD.

LAWS(SC)-2019-2-497

SUPREME COURT OF INDIA

Decided on February 22,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Shanghai Electric Group Co. Ltd. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with C.A. No. 18311/2017.;