COMMISSIONER OF INCOME TAX (LTU) Vs. ACC LTD.

LAWS(SC)-2019-9-159

SUPREME COURT OF INDIA

Decided on September 13,2019

COMMISSIONER OF INCOME TAX (LTU) Appellant

VERSUS

Acc Ltd. Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending application stands disposed of.;