JUDGEMENT
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(1.) Issue notice.
(2.) Mr. Vipin Kumar Jai, learned counsel appearing on behalf of the second Respondent, accepted notice. By consent, we have taken up the Transfer Petition for final disposal.
(3.) By this transfer petition, the petitioner has sought the transfer of a petition under Article 226 of the Constitution - Writ Petition No.1109 of 2018 ( Secretary to Governor, Goa Raj Bhavan, Panaji Vs. Chief Information Commissioner, Goa Information Commission ) pending before the High Court of Bombay at Goa to this Court.;
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