INCOME TAX OFFICER, WARD 1(2), THANE Vs. MOHANLAL CHARMPALAL JAIN

LAWS(SC)-2019-9-174

SUPREME COURT OF INDIA

Decided on September 04,2019

Income Tax Officer, Ward 1(2), Thane Appellant

VERSUS

Mohanlal Charmpalal Jain Respondents

- (1.) Delay condoned.
(2.) Heard Ms. Pinky Anand, learned Additional Solicitor General of India.
(3.) The special leave petition is dismissed.;