PRINCIPAL COMMISSIONER OF INCOME TAX-8 Vs. ROYAL WESTERN INDIA TURF CLUB LTD.
LAWS(SC)-2019-11-142
SUPREME COURT OF INDIA
Decided on
November 25,2019
Principal Commissioner Of Income Tax-8
Appellant
VERSUS
Royal Western India Turf Club Ltd.
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The special leave petition is dismissed on the ground of low tax effect.;
(2.) The special leave petition is dismissed on the ground of low tax effect.;
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