COMMISSIONER OF TRADE AND TAXES AND ANOTHER Vs. M/S ASIAN POLYMERS

LAWS(SC)-2019-4-193

SUPREME COURT OF INDIA

Decided on April 16,2019

Commissioner Of Trade And Taxes And Another Appellant

VERSUS

M/S Asian Polymers Respondents

- (1.) Leave granted.
(2.) List this matter along with Civil Appeal No.235 of 2018 @ Special Leave Petition (C) No.22867 of 2016.;