DHANALAKSHMI BANK LTD. Vs. COMMISSIONER OF INCOME TAX

LAWS(SC)-2019-7-237

SUPREME COURT OF INDIA

Decided on July 12,2019

DHANALAKSHMI BANK LTD. Appellant

VERSUS

COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

- (1.) Issue notice. SLP(C) No. 15302/2019
(2.) We see no reason to entertain this petition.
(3.) Accordingly, the special leave petition is dismissed.;

Click here to view full judgement.