INFINEON TECHNOLOGIES INDIA (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
LAWS(SC)-2019-2-484
SUPREME COURT OF INDIA
Decided on
February 22,2019
Infineon Technologies India (P.) Ltd.
Appellant
VERSUS
DEPUTY COMMISSIONER OF INCOME TAX
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Tag with C.A. Nos. 10107-10108 of 2013.;
(2.) Tag with C.A. Nos. 10107-10108 of 2013.;
Copyright © Regent Computronics Pvt.Ltd.