PR. COMMISSIONER OF INCOME TAX CENTRAL Vs. MOONSTAR SECURITIES TRADING AND FINANCE CO. PVT. LTD

LAWS(SC)-2019-4-189

SUPREME COURT OF INDIA

Decided on April 12,2019

Pr. Commissioner Of Income Tax Central Appellant

VERSUS

Moonstar Securities Trading And Finance Co. Pvt. Ltd Respondents

- (1.) The special leave petition is dismissed on the ground of delay as well as on merits.;