COMMISSIONER OF INCOME TAX, KOLKATA III Vs. SAHARA INDIA MUTUAL BENEFIT CO. LTD.
LAWS(SC)-2019-7-226
SUPREME COURT OF INDIA
Decided on July 12,2019
Commissioner Of Income Tax, Kolkata Iii
Appellant
VERSUS
SAHARA INDIA MUTUAL BENEFIT CO. LTD.
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;
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