COMMISSIONER OF INCOME TAX, KOLKATA III Vs. SAHARA INDIA MUTUAL BENEFIT CO. LTD.
LAWS(SC)-2019-7-226
SUPREME COURT OF INDIA
Decided on July 12,2019

Commissioner Of Income Tax, Kolkata Iii Appellant
VERSUS
SAHARA INDIA MUTUAL BENEFIT CO. LTD. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;


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