COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. RURAL EDUCATION AND WOMEN WELFARE SOCIETY

LAWS(SC)-2019-1-468

SUPREME COURT OF INDIA

Decided on January 25,2019

Commissioner Of Income Tax (Exemption) Appellant

VERSUS

Rural Education And Women Welfare Society Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed. Pending application stands disposed of.;