PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHAGWANBHAI K. PATEL

LAWS(SC)-2019-4-213

SUPREME COURT OF INDIA

Decided on April 26,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

Bhagwanbhai K. Patel Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending application stands disposed of.;