JUDGEMENT
-
(1.) Leave granted.
(2.) Heard learned counsel for the parties.
(3.) The appellant has been arrested in connection with offence punishable under Section 420 IPC in reference to F.I.R. No. 321 of 2017 registered at Police Station - Srimadhopur, District - Sikar.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.