PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-4 Vs. DHANANJAY INTERNATIONAL LTD.

LAWS(SC)-2019-9-148

SUPREME COURT OF INDIA

Decided on September 16,2019

Principal Commissioner Of Income Tax, Central-4 Appellant

VERSUS

Dhananjay International Ltd. Respondents

- (1.) Delay condoned.
(2.) Leave granted. Tag the matter along with Civil Appeal No. 4090 of 2016.;