STATE BANK OF INDIA Vs. ACCORD LIFE SPEC
LAWS(SC)-2019-12-128
SUPREME COURT OF INDIA
Decided on December 06,2019

STATE BANK OF INDIA Appellant
VERSUS
Accord Life Spec Respondents

JUDGEMENT

- (1.) Issue notice, returnable in four weeks.
(2.) There shall be stay of further proceedings in the meantime.;


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