COMMISSIONER OF INCOME TAX Vs. CLP INDIA (P.) LTD.
LAWS(SC)-2019-2-496
SUPREME COURT OF INDIA
Decided on February 22,2019
COMMISSIONER OF INCOME TAX
Appellant
VERSUS
Clp India (P.) Ltd.
Respondents
JUDGEMENT
- (1.) The Special Leave Petition is dismissed on the ground of delay.;
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