COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2 Vs. INTELSAT CORPORATION
LAWS(SC)-2019-11-150
SUPREME COURT OF INDIA
Decided on
November 29,2019
Commissioner Of Income Tax (International Taxation)-2
Appellant
VERSUS
Intelsat Corporation
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with C.A. Nos.8018/2016.;
(2.) Leave granted.
(3.) Tag with C.A. Nos.8018/2016.;
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