KALPANA BANIK & ORS Vs. SWAPAN KUMAR PAUL & ORS
LAWS(SC)-2019-1-355
SUPREME COURT OF INDIA
Decided on January 28,2019

Kalpana Banik And Ors Appellant
VERSUS
Swapan Kumar Paul And Ors Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.
(3.) In the present matter, the High Court has refused to condone delay of 334 days in filing application for restoration.;


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