COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. PRAXIS INSTITUTE FOR PARTICIPATORY PRACTICES
LAWS(SC)-2019-7-198
SUPREME COURT OF INDIA
Decided on
July 01,2019
Commissioner Of Income Tax (Exemption)
Appellant
VERSUS
Praxis Institute For Participatory Practices
Respondents
JUDGEMENT
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(1.) List for final disposal on 10.07.2019.;
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