DEPUTY DIRECTOR OF INCOME TAX (INV.) I Vs. KUNDAN CARE PRODUCTS LTD.
LAWS(SC)-2019-10-141
SUPREME COURT OF INDIA
Decided on October 04,2019

Deputy Director Of Income Tax (Inv.) I Appellant
VERSUS
Kundan Care Products Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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