DIGI CABLE NETWORK (INDIA) PVT LTD Vs. UNION OF INDIA & ORS
LAWS(SC)-2019-1-25
SUPREME COURT OF INDIA
Decided on January 07,2019

Digi Cable Network (India) Pvt Ltd Appellant
VERSUS
Union of India And Ors Respondents

JUDGEMENT

Abhay Manohar Sapre, J. - (1.) In CIVIL APPEAL No.120 OF 2019 (Arising out of S.L.P.(C) No. 33244 of 2015) 1. Leave granted.
(2.) This appeal is directed against the final judgment and order dated 30.10.2015 of the High Court of Judicature at Bombay in Writ Petition No.58 of 2015 whereby the Division Bench of the High Court dismissed the writ petition filed by the appellant herein.
(3.) The controversy involved in this appeal lies in a narrow compass as would be clear from the facts stated hereinbelow.;


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