STATE OF MADHYA PRADESH & ORS Vs. RAJ KUMAR JAIN
LAWS(SC)-2019-2-335
SUPREME COURT OF INDIA
Decided on February 15,2019
State of Madhya Pradesh and Ors
Appellant
VERSUS
RAJ KUMAR JAIN
Respondents
JUDGEMENT
- (1.) Leave granted.
(2.) Nobody appears on behalf of the respondent in spite of service.
(3.) In these circumstances, we proceed to hear this appeal finally.;
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