SOURABH BRALA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
LAWS(SC)-2019-3-206
SUPREME COURT OF INDIA
Decided on
March 07,2019
Sourabh Brala And Ors.Appellant
VERSUS
UNION OF INDIA (UOI) AND ORS.Respondents
JUDGEMENT
-
(1.) Leave granted. (2.) The appeal is dismissed in terms of the signed reportable judgment. (3.) Pending application, if any, also stand disposed of.;