M/S MAYUR SHEET GRAH (P) LTD. AGRA Vs. COMMISSIONER OF INCOME TAX, AGRA

LAWS(SC)-2019-4-192

SUPREME COURT OF INDIA

Decided on April 01,2019

M/S Mayur Sheet Grah (P) Ltd. Agra Appellant

VERSUS

Commissioner Of Income Tax, Agra Respondents

- (1.) Delay condoned.
(2.) The special leave petitions are dismissed.
(3.) Pending application(s), if any, stands disposed of.;