PUNJAB FINANCIAL CORPORATION Vs. PAULBRO LEATHERS PVT LTD
LAWS(SC)-2019-1-15
SUPREME COURT OF INDIA
Decided on January 07,2019

PUNJAB FINANCIAL CORPORATION Appellant
VERSUS
Paulbro Leathers Pvt Ltd Respondents

JUDGEMENT

Abhay Manohar Sapre, J. - (1.) Leave granted.
(2.) These appeals are directed against the final judgment and order dated 14.11.2014 passed by the High Court of Punjab & Haryana at Chandigarh in CM No.12188/2014 in C.W.P. No.15042/2003 and final order dated 01.08.2013 in CWP No.15042/2003(O&M).
(3.) Few facts need mention infra for the disposal of these appeals that involve a short issue.;


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