UNION OF INDIA & ORS Vs. MARINE FINS
LAWS(SC)-2019-1-325
SUPREME COURT OF INDIA
Decided on January 16,2019

Union Of India And Ors Appellant
VERSUS
Marine Fins Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) Heard learned counsel for the parties.
(3.) This appeal is filed against the judgment and order dated 29.05.2018 passed by the High Court of Kerala at Ernakulam in W.A. No. 924 of 2016.;


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