PRINCIPAL COMMISSIONER OF INCOME TAX Vs. VIJAY S. POOJARI

LAWS(SC)-2019-7-236

SUPREME COURT OF INDIA

Decided on July 22,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

Vijay S. Poojari Respondents

- (1.) Delay condoned.
(2.) We see no reason to entertain this petition.
(3.) Accordingly, the special leave petition is dismissed.;