MAVILAYI SERVICE CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX, CALICUT

LAWS(SC)-2019-9-155

SUPREME COURT OF INDIA

Decided on September 16,2019

Mavilayi Service Co-Operative Bank Ltd. Appellant

VERSUS

Commissioner Of Income Tax, Calicut Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Issue notice on the prayer for stay.;