PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RAJESH EXPORTS LTD.

LAWS(SC)-2019-8-163

SUPREME COURT OF INDIA

Decided on August 19,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

Rajesh Exports Ltd. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) List along with Civil Appeal No.9175 of 2018.;