COMMISSIONER OF INCOME TAX Vs. RUSSAN PHARMA LTD

LAWS(SC)-2019-5-105

SUPREME COURT OF INDIA

Decided on May 09,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Russan Pharma Ltd Respondents

- (1.) Delay condoned. The special leave petition is dismissed.
(2.) Pending applications, if any, shall also stand disposed of.;