COMMISSIONER OF INCOME TAX, KOLKATA-III Vs. AMBO AGRO PRODUCTS (P.) LTD.
LAWS(SC)-2019-4-209
SUPREME COURT OF INDIA
Decided on April 22,2019
Commissioner Of Income Tax, Kolkata-Iii
Appellant
VERSUS
Ambo Agro Products (P.) Ltd.
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;
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