INCOME TAX OFFICER, WARD 1(3)(7) Vs. DURLABHBHAI KANUBHAI RAJPARA

LAWS(SC)-2019-10-134

SUPREME COURT OF INDIA

Decided on October 18,2019

Income Tax Officer, Ward 1(3)(7) Appellant

VERSUS

Durlabhbhai Kanubhai Rajpara Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending application stands disposed of.;