COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LTD.
LAWS(SC)-2019-3-220
SUPREME COURT OF INDIA
Decided on March 01,2019
COMMISSIONER OF INCOME TAX
Appellant
VERSUS
Rajasthan Small Industries Corporation Ltd.
Respondents
JUDGEMENT
- (1.) The Special Leave Petition is dismissed.;
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