COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE

LAWS(SC)-2019-12-130

SUPREME COURT OF INDIA

Decided on December 06,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

STATE BANK OF TRAVANCORE Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending applications, if any, stand disposed of.;