ANAND KUMAR & ORS Vs. STATE OF HARYANA & ORS

LAWS(SC)-2019-1-275

SUPREME COURT OF INDIA

Decided on January 07,2019

Anand Kumar And Ors Appellant

VERSUS

State Of Haryana And Ors Respondents

- (1.) Permission to file special leave petition(s) is granted.
(2.) Delay condoned.
(3.) I.A. No.183290/2018 is allowed.;