PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR Vs. ZIRCONIA CERA TECH GLAZES

LAWS(SC)-2019-2-495

SUPREME COURT OF INDIA

Decided on February 22,2019

Principal Commissioner Of Income Tax, Gandhinagar Appellant

VERSUS

Zirconia Cera Tech Glazes Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending application(s), if any, stands disposed of accordingly.;