PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRABHJOT KAUR CHHABRA

LAWS(SC)-2019-7-197

SUPREME COURT OF INDIA

Decided on July 02,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

Prabhjot Kaur Chhabra Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending application stands disposed of.;