JUDGEMENT
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(1.) Leave granted.
(2.) Heard the learned counsel for the parties.
(3.) The appeals challenge the judgment and order passed by the Division Bench of the Allahabad High Court dated
09.07.2018, which has dismissed the appeals filed by the present appellants and confirmed the order passed by the
learned single judge of the said High Court dated
14.9.2017 with some modifications.;
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