PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. NOIDA SOFTWARE TECHNOLOGY PARK LTD.
LAWS(SC)-2019-10-140
SUPREME COURT OF INDIA
Decided on
October 14,2019
Principal Commissioner Of Income Tax-6
Appellant
VERSUS
Noida Software Technology Park Ltd.
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted. Tag the matter along with Civil Appeal No. 7326 of 2016.;
(2.) Leave granted. Tag the matter along with Civil Appeal No. 7326 of 2016.;
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