KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF INCOME TAX, BAREILLY
LAWS(SC)-2019-9-172
SUPREME COURT OF INDIA
Decided on September 06,2019

KISAN SAHKARI CHINI MILLS LTD. Appellant
VERSUS
Commissioner Of Income Tax, Bareilly Respondents

JUDGEMENT

- (1.) Leave granted.;


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