DIRECTOR OF INCOME TAX (EXEMPTION) Vs. NATIONAL STOCK EXCHANGE INVESTOR PROTECTION FUND TRUST
LAWS(SC)-2019-7-235
SUPREME COURT OF INDIA
Decided on
July 26,2019
DIRECTOR OF INCOME TAX (EXEMPTION)
Appellant
VERSUS
National Stock Exchange Investor Protection Fund Trust
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) As a sequel to the above, pending interlocutory applications, if any, stand disposed of.;
(2.) The special leave petition is dismissed.
(3.) As a sequel to the above, pending interlocutory applications, if any, stand disposed of.;
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