COMMISSIONER OF INCOME TAX Vs. MSD PHARMACEUTICALS
LAWS(SC)-2019-3-197
SUPREME COURT OF INDIA
Decided on March 15,2019

COMMISSIONER OF INCOME TAX Appellant
VERSUS
Msd Pharmaceuticals Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed leaving the question of law open.
(3.) Pending application(s), if any, stands disposed of accordingly.;


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