INDIAN BODY BUILDERS FEDERATION THR ITS SECRETARY Vs. SANJAY MORE
LAWS(SC)-2019-1-313
SUPREME COURT OF INDIA
Decided on January 10,2019

Indian Body Builders Federation Thr Its Secretary Appellant
VERSUS
SANJAY MORE Respondents

JUDGEMENT

- (1.) The respondents Nos. 3 & 4, though served, remained unrepresented.
(2.) Learned counsel for the petitioner and the respondent-Union of India agree for transfer of Writ Petition No. 94 of 2013 titled, "Indian Body Building Federation Vs. Ministry of Youth Affairs & Sports & Ors. pending before the High Court of Judicature at Bombay" and W.P.(C) No. 6645 of 2012 titled, Indian Body Building and Fitness Federation vs. the Union of India & Ors."pending before the High Court of Delhi at New Delhi to the High Court of Jharkhand at Ranchi to be heard along with W.P. (C) No. 5174 of 2012,titled "Indian Body Building Federation vs. union of India of India & Ors." pending before the High Court of Jharkhand at Ranchi. Ordered accordingly.
(3.) The parties to appear before the High Court of Jharkhand at Ranchi on 04.03.2019.;


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