COMMISSIONER OF INCOME TAX Vs. JAGDISH PRASAD GUPTA

LAWS(SC)-2019-7-224

SUPREME COURT OF INDIA

Decided on July 15,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

JAGDISH PRASAD GUPTA Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition(s) is/are dismissed.
(3.) Pending application stands disposed of.;