COMMISSIONER OF CUSTOMS Vs. ADANI EXPORTS LTD.

LAWS(SC)-2019-4-198

SUPREME COURT OF INDIA

Decided on April 08,2019

COMMISSIONER OF CUSTOMS Appellant

VERSUS

ADANI EXPORTS LTD. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Diary No. 7547/2019.;