PR. COMMISSIONER OF INCOME TAX Vs. M/S SECURITY PRODUCTS (P) LTD

LAWS(SC)-2019-1-465

SUPREME COURT OF INDIA

Decided on January 28,2019

Pr. Commissioner Of Income Tax Appellant

VERSUS

M/S Security Products (P) Ltd Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending applications, if any, stand disposed of.;