KRISHAN KUMAR Vs. INCOME TAX OFFICER, PATIALA

LAWS(SC)-2019-5-112

SUPREME COURT OF INDIA

Decided on May 09,2019

KRISHAN KUMAR Appellant

VERSUS

Income Tax Officer, Patiala Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending applications, if any, shall also stand disposed of.;