JUDGEMENT
Abhay Manohar Sapre, J. -
(1.) S.L.P.(C) Nos.31539-31540/2017 are filed against the final judgment and order dated 27.07.2017 and 23.08.2017 in CRP Nos. 157/2017 and 99/2017 and S.L.P.(c) Nos. 5318-5319 of 2018 are filed against the final judgment and order dated 27.07.2017 in C.R.P. No.99/2017 and the order dated 23.08.2017 in CM No.30335 of 2017 in CRP No.99/2017 passed by the High Court of Delhi at New Delhi.
(2.) Leave granted.
(3.) These appeals involve a short point as would be clear from the facts mentioned hereinbelow.;
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