S.B.L. (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
LAWS(SC)-2019-1-473
SUPREME COURT OF INDIA
Decided on January 28,2019
S.B.L. (P.) Ltd.
Appellant
VERSUS
COMMISSIONER OF INCOME TAX
Respondents
JUDGEMENT
- (1.) Leave granted.
(2.) Hearing expedited.;
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