S.B.L. (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
LAWS(SC)-2019-1-473
SUPREME COURT OF INDIA
Decided on January 28,2019

S.B.L. (P.) Ltd. Appellant
VERSUS
COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) Hearing expedited.;


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